Bare Acts

Showing 8531 - 8540 of 11113 acts
Type: State Acts
S Gujarat

Presidency Small Cause Courts (Gujarat Amendment) Act, 2015

Act 17640 2025
S Tamil Nadu

Presidency Small Cause Courts (Madras Amendment) Act, 1927

Act 23005 2025
S Tamil Nadu

Presidency Small Cause Courts (Madras Amendment) Act, 1955

Act 23006 2025
S Tamil Nadu

Presidency Small Cause Courts (Madras Amendment) Act, 1956

Act 23007 2025
S Tamil Nadu

Presidency-Towns Insolvency (Madras Amendment) Act, 1943

Act 23008 2025
S Bengal

Presidency University Act, 2009

Act 15112 2025
S Himachal Pradesh

Press And Registration Of Books And Newspapers Himachal Pradesh Amendment) Act, 1973

Act 17981 2025
S Gujarat

Press And Registration Of Books (Extension Of Bombay Amendments) Act, 1961

Act 17641 2025
S Assam

Press And Registration Of Books (Extension To Lushai Hills) Act, 1954

Act 14716 2025
S Karnataka

Press And Registration Of Books (Karnataka Amendment) Act, 1972

Act 19097 2025