Bare Acts

Showing 8501 - 8510 of 11113 acts
Type: State Acts
S Delhi

Police-Forces (Restriction Of Rights) Act, 1966

Act 16327 2025
S Delhi

Police Forces (Restriction Of Rights) Amended Rules, 1967

Act 16326 2025
S Delhi

Police-Forces (Restriction Of Rights) Rules, 1966

Act 16328 2025
S Tamil Nadu

Police (Madras Amendment) Act, 1948

Act 23003 2025
S Tamil Nadu

Police (Madras Amendment) Act, 1955

Act 23004 2025
S Orissa

Police (Orissa Amendment) Act, 1975

Act 21541 2025
S Orissa

Police (Orissa Amendment) Act, 1976

Act 21542 2025
S Orissa

Police (Orissa Amendment) Act, 1986

Act 21543 2025
S Gujarat

Police Sub-Inspector (Motor Transport) Recruitment Rules, 1986

Act 17631 2025
S Gujarat

Police Sub-Inspector (Unarmed Branch, Class-Iii) Recruitment Rules, 2003

Act 17633 2025