Bare Acts

Showing 891 - 900 of 4250 acts
Type: Central Acts
C Central

Constitution (Eighty-Ninth Amendment) Act, 2003

Act 9597 2025
C Central

Constitution (Eighty-Seventh Amendment) Act, 2003

Act 9598 2025
C Central

Constitution (Eighty-Sixth Amendment) Act, 2002

Act 9599 2025
C Central

Constitution (Jammu And Kashmir) Scheduled Castes Order, 1956

Act 9600 2025
C Central

Constitution (Jammu And Kashmir) Scheduled Tribes Order, 1989

Act 9601 2025
C Central

Constitution (Nagaland) Scheduled Tribes Order, 1970

Act 9602 2025
C Central

Constitution (Ninetieth Amendment) Act, 2003

Act 9603 2025
C Central

Constitution (Ninety-Eighth Amendment) Act, 2012

Act 9605 2025
C Central

Constitution (Ninety-Fifth Amendment) Act, 2009

Act 9606 2025
C Central

Constitution (Ninety-First Amendment) Act, 2003

Act 9607 2025