Bare Acts

C Central

Constitution (Ninety-Fourth Amendment) Act, 2006

Act 9608 2025

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C Central

Constitution (Ninety-Second Amendment) Act, 2003

Act 9609 2025

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C Central

Constitution (Ninety Seventh Amendment) Act, 2011

Act 9604 2025

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C Central

Constitution (Ninety-Sixth Amendment) Act, 2011

Act 9610 2025

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C Central

Constitution (Ninety-Third Amendment) Act, 2005

Act 9611 2025

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C Central

Constitution Of India

Act 9633 2025

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C Central

Constitution (One Hundredth Amendment) Act, 2015

Act 9612 2025

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C Central

Constitution (Pondicherry) Scheduled Castes Order, 1964

Act 9613 2025

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C Central

Constitution (Scheduled Castes And Scheduled Tribes) Orders (Amendment) Act, 2002

Act 9614 2025

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C Central

Constitution (Scheduled Castes) Order (Amendment) Act, 2002

Act 9615 2025

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