Bare Acts

C Central

Constitution (Scheduled Castes) Order (Amendment) Act, 2007

Act 9616 2025

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C Central

Constitution (Scheduled Castes) Orders (Amendment) Act, 2014

Act 9617 2025

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C Central

Constitution (Scheduled Castes) Orders (Amendment) Act, 2015

Act 9618 2025

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C Central

Constitution (Scheduled Castes) Orders (Second Amendment) Act, 2002

Act 9619 2025

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C Central

Constitution (Scheduled Castes) [(Union Territories)] Order, 1951

Act 9620 2025

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C Central

Constitution (Scheduled Tribes) Order (Amendment) Act, 2003

Act 9623 2025

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C Central

Constitution (Scheduled Tribes) Order Amendment Act, 2006

Act 9628 2025

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C Central

Constitution (Scheduled Tribes) Order (Amendment) Act, 2008

Act 9624 2025

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C Central

Constitution (Scheduled Tribes) Order (Amendment) Act, 2011

Act 9625 2025

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C Central

Constitution (Scheduled Tribes) Order (Amendment) Act, 2012

Act 9626 2025

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