Bare Acts

C Central

Constitution (Scheduled Tribes) Order (Amendment) Act, 2013

Act 9627 2025

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C Central

Constitution (Scheduled Tribes) [(Union Territories)] Order, 1951

Act 9629 2025

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C Central

Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Act, 2008

Act 9621 2025

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C Central

Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967

Act 9622 2025

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C Central

Constitution (Seventy-Fourth Amendment) Act, 1992

Act 9630 2025

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C Central

Constitution (Sikkim) Scheduled Castes Order, 1978

Act 9631 2025

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C Central

Constitution (Sikkim) Scheduled Tribes Order, 1978

Act 9632 2025

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C Central

Consumer Protection Act, 1986

Act 9636 2025

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C Central

Consumer Protection (Amendment) Act, 2002

Act 9634 2025

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C Central

Consumer Protection (Punjab) Rules, 1987

Act 9635 2025

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