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Mohamed Kasim Vs Mohamed Kalifullah

Madras High Court Nov 2, 2010 Criminal O.P. (MD) No. 12758 and N.P. (M.D.) No''s. 1 and 2 of 2010

Allowed

Citation Acts

Muthu Kumar and Others Vs State

Madras High Court Dec 15, 2010 Criminal A. (MD) No. 209 of 2005

Allowed

Citation Acts

K. Narayanan Vs The District Collector and District Magistrate, Tirunelveli District, Tirunelveli, The Secretary to Government of Tamil Nadu, Food, Co-Operation and Consumer Department, Secretariat, Chennai - 600009, The Additional Secretary, Government of India, Department of Consumer Affairs, Room No. 270, Krishi Bhavan, New Delhi - 110001 and The Secretary to Government, Food and Consumer Protection Department, Government of India, New Delhi - 110001

Madras High Court (Madurai Bench) Oct 20, 2011 H.C.P. (MD) No. 593 of 2011

Allowed

Acts

Maria Louis and Maria Arokiam Vs Innasimuthu and Others

Madras High Court (Madurai Bench) Oct 19, 2011 A.S. No. 753 of 1993

Allowed

M. Swarnam Vs The Managing Director, Tamil Nadu Housing Board, Nandanam, Chennai - 600002, The Administrative Officer-cum Executive Engineer, Tamil Nadu Housing Board, Trichy Housing Unit, Kajamalai Colony, Trichy - 20 and Mathialagan (R-3 impleaded as per order dated 14.11.2011 in M.P.No.1 of 2011)

Madras High Court (Madurai Bench) Nov 14, 2011 Writ Petition (MD) No. 832 of 2011

Dismissed

Selvakumar Vs Subramani

Madras High Court Nov 23, 2011 Criminal A. No. 59 of 2010

Allowed

Acts

Subbammal alias Gandhiammal and Sathasivam Vs Krishnan alias Kittu and Rajendran

Madras High Court (Madurai Bench) Nov 1, 2011 C.R.P. (PD) No. 711 of 2009 and M.P. No. 1 of 2009

Dismissed

A. Raju Vs S. Raju

Madras High Court Oct 21, 2011 S.A. No. 587 of 2005

M. Venugopal, J.@mdashThe Appellant/Respondent/Plaintiff has filed the present appeal before this Court as against the Judgment and Decree dated 14.10.2004 in A.S. No. 168 of 2002 passed by the Learned Principal Judge, …

Acts

Dr. Indra Raja and Dr. Paten Raja Vs John Yesurethinam alias Durai

Madras High Court (Madurai Bench) Nov 9, 2011 S.A. (MD) No. 693 of 2009

Allowed

Acts

M. Rajkumar Vs The Tahsildar, The Revenue Inspector, The Office of Revenue Inspector, Y. Othakkadai Region, Y. Othakkadai and The Village Administrative Officer, The Office of Village Administrative Officer, Y. Othakkadai

Madras High Court (Madurai Bench) Oct 21, 2010 Writ Petition No. 12366 of 2010

Dismissed

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