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E.Anbu Vs Chairman Cum Managing Director And Others

Madras HC Dec 16, 2028 Writ Appeal No. 2807 Of 2022, Civil Miscellaneous Petition No. 22880 Of 2025

Allowed/ Disposed Of

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Hasan Ali Vs State Of H.P

Himachal Pradesh HC Dec 15, 2028 Criminal Revision No. 303 Of 2015

Allowed/Disposed Of

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Union of India Vs Tek Ram and Ors

Himachal Pradesh HC Dec 16, 2027 Civil Revision No. 164 Of 2022

Dismissed

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M. Vethavan Vs State

Madras HC Dec 16, 2027 Criminal Original Petition No. 34460 Of 2025

K. Rajasekar, J 1. The petitioner, who was arrested and remanded to judicial custody on 23.09.2025 for the offences punishable under Section 150(1)(a) of Indian Railway Act in Crime No.297 of 2025, registered on t…

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Dharmender Vs Prem Chand & Others

Himachal Pradesh HC Dec 15, 2027 Civil Revision No. 140 Of 2022

Dismissed

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Harminder Singh Vs State Of H.P

Himachal Pradesh HC Dec 16, 2026 Criminal Revision No. 366 Of 2014

Disposed Of

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Muniraj And Others Vs State

Madras HC Dec 16, 2026 Criminal Original Petition No. 34458 Of 2025

K. Rajasekar, J 1. The petitioners, who were arrested and remanded to judicial custody on 16.11.2025 for the offences punishable under Section 109(1), 61(2) of BNS and Section 25(1)(a) of Arms Act in Crime No.487 …

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