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Cleophas B. Syiem Vs State Of Meghalaya & 4 Ors

Meghalaya HC Criminal Miscellaneous Case No.161 Of 2025 In Criminal Petition No. 88 Of 2025

B. Bhattacharjee, J Heard Mr. S. Thapa, learned counsel appearing for the petitioner, Mrs. N.G. Shylla, learned PP appearing for the respondent Nos. 1 – 4 and Mr. K.C. Gautam, learned counsel appearing for the res…

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Rangston Kharumnuid Vs State Of Meghalaya

Meghalaya HC Criminal Petition No. 86 Of 2025

B. Bhattacharjee, J It is pointed out by the learned PP appearing for the State that though the petitioner has sought quashing of the FIR dated 24.03.2024 in this petition, the complainant has not been made a part…