Latest Judgements

Showing 71–80 of 1159531 results

• Janakram Kota Vs Jatinder Angaria

  Karnataka High Court At Bengaluru | Feb. 12, 2025

• Jay Kishan And Ors Vs State Of Uttar Pradesh And Ors

  Supreme Court Of India | Feb. 12, 2025

• Deputy Commissioner of Income Tax Vs M/s Central Coalfields Ltd

  Jharkhand High Court | Feb. 12, 2025

• Md. Lalu Mian Vs State Of Jharkhand

  Jharkhand High Court | Feb. 12, 2025

• M/s. Tata Cummins Private Limited Vs State Of Jharkhand

  Jharkhand High Court | Feb. 12, 2025

• Dhanlaxmi Urf Sunita Mathuria & Anr Vs State Of Rajasthan & Ors

  Supreme Court Of India | Feb. 12, 2025

• M/s Chhaya Architect & Consultant Vs State Of Jharkhand

  Jharkhand High Court | Feb. 12, 2025

• P. Srinivasa Murthy Vs M.D. Sriranganath

  Karnataka High Court At Bengaluru | Feb. 12, 2025

• Employee Provident Fund Organization Vs M/s. Refractory Specialties (IND) Ltd. Jamtara

  Jharkhand High Court | Feb. 12, 2025

• Apollo Tyres Limited Vs Commissioner Of Central Taxes And Central Excise

  High Court Of Kerala | Feb. 12, 2025