Latest Judgements

Showing 751–760 of 1159535 results

• Krishnanand Pandey Vs State Of Jharkhand

  Jharkhand High Court | Jan. 15, 2025

• Nanu Ram Das Vs State Of Jharkhand

  Jharkhand High Court | Jan. 15, 2025

• Employer in relation to Management of Food Corporation of India Vs Upendra Kumar

  Jharkhand High Court | Jan. 15, 2025

• Afshamaskar Laikkhan Pathan @ Afsha Firdos Ujede And Others Vs State Of Maharashtra And Another

  Bombay High Court (Aurangabad Bench) | Jan. 15, 2025

• Vaibhav S/O Premanand Mawale Vs State Of Maharashtra Ps Shegaon City Dist Buldhana

  Bombay High Court (Nagpur Bench) | Jan. 15, 2025

• Esteem Press Parts Private Limited Vs NA

  National Company Law Tribunal, Chandigarh Bench | Jan. 15, 2025

• Praveen Rastogi & Ors. Vs Securities and Exchange Board of India

  Securities Appellate Tribunal Mumbai | Jan. 15, 2025

• Samarendranath Pradhan @ Samrat Pradhan Vs State Of West Bengal & Ors

  Calcutta High Court (Appellate Side) | Jan. 15, 2025

• Dr. Kaushik Roy Vs State Of West Bengal & Anr

  Calcutta High Court (Appellate Side) | Jan. 15, 2025

• Md. Alem Box Vs Punjab National Bank & Ors

  Calcutta High Court (Appellate Side) | Jan. 15, 2025