Latest Judgements

Showing 361–370 of 1159535 results

• Ramaswamy L Vs Balappa V

  Karnataka High Court At Bengaluru | Jan. 30, 2025

• Y.N. Shenoy Vs State By Central Bureau Of Investigation Ganganagar Bangalore

  Karnataka High Court At Bengaluru | Jan. 30, 2025

• Ashwini W/O. Vijayakanta Vs State Of Karnataka & Ors

  Karnataka High Court At Bengaluru | Jan. 30, 2025

• Dr. Prasad B.K Vs Dr. Manjunath M.L. Dean And Director Chikkaballapura Institute Of Medical Sciences(Autonomous Institution Of Government Of Karnataka) District Hospital Campus Chikkaballapura-56210 & Ors

  Karnataka High Court At Bengaluru | Jan. 30, 2025

• H.M. Kalpana Vs S.L. Rajanna

  Karnataka High Court At Bengaluru | Jan. 30, 2025

• Rajalakshmamma & Ors. Vs Dr. Selva Kumar I.A.S. Principal Secretary Department Of Public Works And Ports And Inland Water And Transport, Vidhana Soudha Bengaluru - 560001 & Ors

  Karnataka High Court At Bengaluru | Jan. 30, 2025

• M/s Shri Kamadgiri Construction Through Its Partner Gajendra Singh Parihar Vs The State Of Madhya Pradesh And Others

  Madhya Pradesh High Court (Jabalpur Bench) | Jan. 30, 2025

• M/s. Parija Enterprises, Cuttack Vs State Of Odisha And Others

  Orissa High Court | Jan. 30, 2025

• Dr. Swagata Mukhopadhyay And Ors Vs State Of West Bengal And Ors

  Calcutta High Court (Appellate Side) | Jan. 30, 2025

• Chandan Kumar Bisowi And Ors Vs State Of West Bengal And Ors

  Calcutta High Court (Appellate Side) | Jan. 30, 2025