Latest Judgements

Showing 341–350 of 1159535 results

• Ramavtar Dhobi Vs NCT Of Delhi & Ors.

  Central Administrative Tribunal Principal Bench, New Delhi | Jan. 31, 2025

• Nirmal Soy Vs State Of Jharkhand

  Jharkhand High Court | Jan. 31, 2025

• Baidyanath Prasad Vs State Of Jharkhand

  Jharkhand High Court | Jan. 31, 2025

• Nasheem Ansari Vs State Of Jharkhand

  Jharkhand High Court | Jan. 31, 2025

• State of Jharkhand Vs Jonathan Marandi

  Jharkhand High Court | Jan. 31, 2025

• Imran H Vs State Of Karnataka

  Karnataka High Court At Bengaluru | Jan. 31, 2025

• Deepak S/O Mahesh Vs State Of Karnataka By Bagalagunte Ps, Bengaluru City. Reptd. By State Public Prosecutor, High Court Buildings, Bengaluru�560001

  Karnataka High Court At Bengaluru | Jan. 31, 2025

• Prakash Rao Mairpady Vs Swathi Hebbar

  Karnataka High Court At Bengaluru | Jan. 31, 2025

• B.N. Devaraja Babu Vs Anil Kumar & Ors

  Karnataka High Court At Bengaluru | Jan. 31, 2025

• Abdul Azeez & Ors. Vs Jeelani H. Mokashi & Ors

  Karnataka High Court At Bengaluru | Jan. 31, 2025