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T.Hariharan Vs State

Madras High Court Criminal Miscellaneous Petition No. 236 Of 2026 In Criminal Appeal No. 15 Of 2026

M. Nirmal Kumar, J 1. This Criminal Miscellaneous Petition has been filed to suspend the sentence imposed on the petitioner by the judgment dated 30.12.2025 in C.C.No.16 of 2015 on the file of the Special Court fo…

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Karthi Vs State

Madras High Court Criminal Original Petition No. 556 Of 2026

K. Rajasekar, J 1. The petitioner, who was arrested and remanded to judicial custody on 15.08.2025, for the offences punishable under Sections 296(b), 103(1) of BNS, 2023 in Crime No.147 of 2025 on the file of the…

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Sabari Vs State

Madras High Court Criminal Original Petition No. 729 Of 2026

K.Rajasekar, J 1. The petitioner, who was arrested and remanded to judicial custody on 23.11.2025 for the alleged offence under Section 115(2), 126(2), 296(b), 311, 351(3) of BNS Act, 2023 in Crime No.280 of 2025 …

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M/s RASPN Shippin Services Pvt. Ltd Vs Commissioner

Madras High Court Writ Petition No. 571 Of 2026

Abdul Quddhose, J 1. The petitioner has challenged the impugned order, suspending the petitioner from acting as a Customs Broker for the violations said to have been committed by the petitioner. The peti…