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Bhikhabhai Dhemabhai Parmar & Anr Vs Prakashbhai Somabhai Patel & Ors

Gujarat High Court Dec 8, 2025 R/Civil Application (For Condonation Of Delay) No. 1610 Of 2025 In F/First Appeal No. 1580 Of 2025

Allowed

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Vinod Bholanath @ Doda Chauhan Vs State Of Gujarat & Anr

Gujarat High Court Dec 8, 2025 R/Criminal Misc.Application (For Temporary Bail) No. 18192 Of 2025

Nikhil S. Kariel, J 1. Heard learned advocate Mr. Jigar Patel appearing on behalf of the applicant and learned Additional Public Prosecutor Mr. Trupesh Kathiriya on behalf of the respondent-State. 2. Rule. Lear…

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Jaydeep S/O Rameshbhai Keshaji Thakore Vs State Of Gujarat & Ors

Gujarat High Court Dec 8, 2025 R/Criminal Misc.Application (For Regular Bail - After Chargesheet) No. 20537 Of 2025

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Dimple @ Dimple Ravindra Gaekwad (Kohli) Vs State Of Gujarat

Gujarat High Court Dec 8, 2025 R/Criminal Misc.Application (For Regular Bail - After Chargesheet) No. 22739 Of 2025

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Ullash Ch. Samantray Vs State Of Odisha And Another

Orissa HC Dec 8, 2025 Criminal Miscellaneous Case No. 2361 Of 2016

Dismissed

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Haladhar Behera & Others Vs State Of Odisha And Another

Orissa HC Dec 8, 2025 Criminal Miscellaneous Case No. 3643 Of 2022

Dismissed

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Doaba Industrial & Trading Company Pvt. Ltd. And Another Vs Republic Of India, Central Bureau Of Investigation, BBSR And Another

Orissa HC Dec 8, 2025 Criminal Miscellaneous Petition No. 1526 Of 2024

Disposed Of

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Aman Singla Vs Tarsem Chand Jain

Punjab And Haryana HC Dec 8, 2025 Criminal Appeal (AS) No. 73 Of 2017 (O&M)

Disposed Of

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Mahesh Sharma Vs Dinesh Bhardwaj

Punjab And Haryana HC Dec 8, 2025 Criminal Appeal (AS) No. 1 Of 2023

Disposed Of

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Gursharan Singh Vs Jasvir Singh

Punjab And Haryana HC Dec 8, 2025 Criminal Appeal (AS) No. 173 Of 2017 (O&M)

Disposed Of

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