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Sarathkumar @ Manda Sarath Vs State Of Tamil Nadu

Madras High Court Jan 9, 2026 Criminal Original Petition (MD) No. 529 Of 2026

S.Srimathy, J 1. The petitioner / Accused, who was arrested and remanded to judicial custody on 19.11.2025 for the offences punishable under Sections 294(b), 323, 307, 506(ii) of IPC and r/w Section 3(1) of TNPPDL…

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Nandi Keswar Patra @ Mohapatra Vs State Of Odisha & Others

Orissa High Court Jan 9, 2026 Writ Petition (C) No. 37010 Of 2025

Disposed Of

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Dhruti Ranjan Mohanty & Another Vs State Of Odisha And Others

Orissa High Court Jan 9, 2026 Writ Petition (C) No. 36005 Of 2025

Disposed Of

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Dhruti Ranjan Mohanty Vs State Of Odisha And Others

Orissa High Court Jan 9, 2026 Writ Petition (C) No. 35853 Of 2025

Disposed Of

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Ajit Kaur Multani And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh Jan 9, 2026 Civil Writ Petition No. 10858 Of 2001 (O&M)

Disposed Of

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Paramjit Kaur Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh Jan 9, 2026 Civil Writ Petition No. 24607 Of 2025

Dismissed

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Harpreet Singh Vs State Of Punjab And Other

Punjab And Haryana At Chandigarh Jan 9, 2026 Civil Writ Petition No. 37789 Of 2025

Disposed Of

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Aditya Vikrma Vs Punjab State Power Corporation Limited And Others

Punjab And Haryana At Chandigarh Jan 9, 2026 Civil Writ Petition No. 39333 Of 2025

Disposed Of

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Neha Sinhmar Vs Pardeep Kumar

Punjab And Haryana At Chandigarh Jan 9, 2026 Transfer Application No. 379 Of 2024

Allowed

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Rhythm Vs Manjit Singh

Punjab And Haryana At Chandigarh Jan 9, 2026 Transfer Application No. 1137 Of 2025 (O&M)

Allowed

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