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Gautam Vs State Of Uttarakhand

Uttarakhand High Court Jan 9, 2026 First Bail Application No. 32 Of 2026

Allowed

Acts

Sachin Vs State Of Uttarakhand

Uttarakhand High Court Jan 9, 2026 First Bail Application No. 33 Of 2026

Allowed

Acts

Irfan Alias Bhura Vs State Of Uttarakhand

Uttarakhand High Court Jan 9, 2026 First Bail Application No. 34 Of 2026

Allowed

Acts

Talib Vs State Of Uttarakhand

Uttarakhand High Court Jan 9, 2026 First Bail Application No. 40 Of 2026

Allowed

Acts

Jalaluddin @ Manoj Vs State Of Uttarakhand

Uttarakhand High Court Jan 9, 2026 Criminal Appeal No. 657 Of 2019

Allowed

Acts

Pushpa Bhatt Vs Chandrakala Joshi

Uttarakhand High Court Jan 9, 2026 Writ Petition Miscellaneous Single No. 3741 Of 2025

Allowed

Irfan Vs State Of Uttarakhand

Uttarakhand High Court Jan 9, 2026 Second Bail Application No. 5 Of 2026

Allowed

Acts

Reenu Paul Vs Union Of India And Others

Uttarakhand High Court Jan 9, 2026 Writ Petition (PIL) No. 37 Of 2025

G. Narendar, CJ 1. Heard learned counsel for the petitioner, learned Advocate General assisted by learned C.S.C., learned Solicitor General of India for NHAI and learned Standing Counsel for the Union of India. …

Guljar And Another Vs State Of Uttarakhand

Uttarakhand High Court Jan 9, 2026 Anticipatory Bail Application No. 5 Of 2026

Allowed

Acts

Anshul Srivastava Vs State Of Uttarakhand And Another

Uttarakhand High Court Jan 9, 2026 Criminal Miscellaneous Application No. 54 Of 2026

Disposed Of

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