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Bharat Petroleum Corporation Limited Vs Revenue Divisional Officer And Others

Madras HC Dec 4, 2025 Civil Miscellaneous Petition No. 30561 Of 2025 In Appeal Suit No. 100404 Of 2025

C.V.Karthikeyan, J 1. Mr.G.Nanmaran, learned Special Government Pleader, takes notice for 1st respondent and Mr.R.Bharath Kumar, learned counsel, takes notice for respondents 26 and 27. 2. Notice to the respond…

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M/S.KRK Education Trust Vs D.Prem, Proprietor

Madras HC Dec 4, 2025 Arbitration Original Petition (Com.Div.) No. 48 Of 2021, 59 Of 2022

Dismissed/ Partly Allowed

Acts

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Joginder Pal Singh Vs State Of Punjab And Ors

Punjab And Haryana HC Dec 4, 2025 Civil Writ Petition No. 335 Of 2025

Allowed

Acts

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Gurprit Singh Vs Punjab Agricultural University, Ludhiana And Others

Punjab And Haryana HC Dec 4, 2025 Civil Writ Petition No. 5071 Of 2020 (O&M)

Dismissed

Acts

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Raj Kumar Vs State Of Haryana And Others

Punjab And Haryana HC Dec 4, 2025 Civil Writ Petition No. 7155 Of 2001 (O&M)

Dismissed

Acts

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Dr. Mahendra Kumar Chhabra Vs Panjab University And Others

Punjab And Haryana HC Dec 4, 2025 Civil Writ Petition No. 10209 Of 2024

Disposed Of

Acts

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Dhan Raj Vs State Of Haryana And Others

Punjab And Haryana HC Dec 4, 2025 Civil Writ Petition No. 13740 Of 2004 (O&M)

Dismissed

Acts

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Ashwani Kumar And Others Vs State Of Punjab And Others

Punjab And Haryana HC Dec 4, 2025 Civil Writ Petition No. 19065 Of 2004 (O&M)

Disposed Of

Acts

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Gurdev Singh Vs State Of Punjab And Others

Punjab And Haryana HC Dec 4, 2025 Civil Writ Petition No. 21036 Of 2023

Disposed Of

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Randhir Singh Vs State Of Punjab And Others

Punjab And Haryana HC Dec 4, 2025 Civil Writ Petition No. 21976 Of 2025

Disposed Of

Acts

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