Latest Judgements
Showing 991–1000 of 1159516 results
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Nix Johnson Pallai Vs State Of Kerala
High Court Of Kerala | Jan. 6, 2025
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P.K. Lawrence Vs Barkathali
High Court Of Kerala | Jan. 6, 2025
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Ananda Vishnu Vs State Of Kerala
High Court Of Kerala | Jan. 6, 2025
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Sajeevan Vs Union Of India
High Court Of Kerala | Jan. 6, 2025
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Smt. Ambily Jose Vs Sub Registrar
High Court Of Kerala | Jan. 6, 2025
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Neo Metaliks Limited Vs Orrisa Metaliks Private Limited
Calcutta High Court (Original Side) | Jan. 6, 2025
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Dr. Arup Kumar Bhaumik Vs State Of West Bengal & Ors
Calcutta High Court (Appellate Side) | Jan. 6, 2025
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Reatox Resorts And Hotels Pvt. Ltd. & Ors Vs Srei Equipment Finance Ltd. & Anr
Calcutta High Court (Appellate Side) | Jan. 6, 2025
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Smt Indrani Chatterjee Vs Smt Rupa Karpas & Ors
Calcutta High Court (Appellate Side) | Jan. 6, 2025
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Hira Bhattacharyya Vs State Of West Bengal
Calcutta High Court (Appellate Side) | Jan. 6, 2025