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Harsh Vs State Of Madhya Pradesh

Madhya Pradesh HC Dec 26, 2025 Miscellaneous Criminal Case No. 59524 Of 2025

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Aman Rayakwar Vs State Of Madhya Pradesh

Madhya Pradesh HC Dec 26, 2025 Miscellaneous Criminal Case No. 59567 Of 2025

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Modern Cricket Club Vs Board of Control for Cricket in India

Jammu And Kashmir High Court Dec 26, 2025 WP(C) No. 3331 Of 2025

Moksha Khajuria Kazmi, J 01/- In this petition petitioner, Modern Cricket Club, has challenged order dated 19.03.2025, passed by respondent no. 4, whereby he has opined that faction headed by Sh. Balbir Singh C…

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Johny Khajuria Vs Jammu and Kashmir Bank Th. its Chairman & ors

Jammu And Kashmir High Court Dec 26, 2025 WP(C) No. 778 Of 2022

Javed Iqbal Wani, J 1. Petitioner in the instant petition filed under Article 226 of the Constitution of India implores for the following reliefs:- (a) To quash Notice issued by Jammu and Kashmir Bank vide …

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Atul Partap Agrahari and others Vs Manju Khanna

Jammu And Kashmir High Court Dec 26, 2025 CRMC No. 283 Of 2018

Rajnesh Oswal, J 1. The petitioners have filed the instant petition for quashing the application, titled, 'Manju Kumari vs. Atul Partap Agrahari & ors.' filed by the respondent under Section 12 of the Domes…

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