Latest Judgements
Showing 941–950 of 1159516 results
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Abdul Nassar Vs State Of Kerala & Anr
Supreme Court Of India | Jan. 7, 2025
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State Of Punjab Vs Hari Kesh
Supreme Court Of India | Jan. 7, 2025
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Kalyan Biswas And Anr Vs Kolkata Municipal Corporation And Ors
Calcutta High Court (Original Side) | Jan. 7, 2025
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Smt. Sharmila Sengupta alias Sintu Vs Sri Kalidas Sengupta
Calcutta High Court (Appellate Side) | Jan. 7, 2025
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Jayendran Vs State Of Kerala
High Court Of Kerala | Jan. 7, 2025
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The Arpookara Service Co Operative Bank Ltd Vs T.M.George
High Court Of Kerala | Jan. 7, 2025
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Abdul Salam Vs State Of Kerala
High Court Of Kerala | Jan. 7, 2025
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Vincent Pereira Vs Sukumaran Nair
High Court Of Kerala | Jan. 7, 2025
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Ajithkumar G Vs Salim
High Court Of Kerala | Jan. 7, 2025
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Kavitha Reji Vs The Deputy Tahsildar
High Court Of Kerala | Jan. 7, 2025