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K V Rajendran Alias Varun Rajendran Vs Sudha Kongara And Others

Madras HC Original Application No. 1222 Of 2025 In Civil Suit (Commercial Division) No. 344 Of 2025, Appeal No. 6458 Of 2025

S. M. Subramaniam, J 1. Mr.R.Singaravelan, learned Senior Counsel for Mr.Vijayan Subramanian and Mr.M.Dhanush, learned counsel takes notice for 1st defendant. 2. Mr.P.H.Aravind Pandian, learned Senior Counsel …

Kannan Vs State

Madras HC Criminal Original Petition No. 35344 Of 2025

P.Dhanabal, J 1. The petitioner, who was arrested and remanded to judicial custody on 23.10.2025, for the alleged offence punishable under Sections 318(4) of BNS 2023 in Crime No.8 of 2025, on the file of the resp…

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Vigneshwaran @ Vickey Vs State

Madras HC Criminal Original Petition No. 35605 Of 2025

P. Dhanabal, J 1. The petitioner, who was arrested and remanded to judicial custody on 05.10.2025, for the alleged offences punishable under Section 310(4) of BNS, Act 2023 in Crime No. 550 of 2025, on the file of…

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Sathya Vs State

Madras HC Criminal Original Petition No. 35850 Of 2025

P.Dhanabal, J 1. The petitioner, who was arrested and remanded to judicial custody on 21.11.2025, for the alleged offence punishable under Sections 318(4) and 305(a) of BNS, 2023 (can be compared to Sections 415 a…

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L.Manikandan And Others Vs State

Madras HC Criminal Original Petition No. 35479 Of 2025

P. Dhanabal, J 1. The petitioners / Accused, who were arrested and remanded to judicial custody on 26.11.2025 for the offences punishable under Sections 406, 420 of IPC in Crime No.104 of 2025 on the file of the r…

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