Latest Judgements
Showing 921–930 of 1159516 results
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Dinesh Kumar Singh & Anr Vs R.K. Mahajan & Ors
Supreme Court Of India | Jan. 8, 2025
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Gopal Sharan Singh Vs Deepak Kumar & Ors
Supreme Court Of India | Jan. 8, 2025
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Satyananda Nayak Vs Union Of India & Others
Central Administrative Tribunal Cuttack Bench, Cuttack | Jan. 8, 2025
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Prasanta Kumar Sahoo Vs Union Of India & Others
Central Administrative Tribunal Cuttack Bench, Cuttack | Jan. 8, 2025
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Benny Mathew Vs State Of Kerala
High Court Of Kerala | Jan. 8, 2025
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State Tax Officer (Works Contract) Vs Leela Electric Power Services
High Court Of Kerala | Jan. 8, 2025
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Sabu D David Vs State Of Kerala
High Court Of Kerala | Jan. 8, 2025
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P.B.Prasannan Vs State Of Kerala
High Court Of Kerala | Jan. 8, 2025
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Sandeep S/O Harish Kewlani Vs Union Of India Thr. Its Officer Eow, Of CBI Mumbai
Bombay High Court (Nagpur Bench) | Jan. 8, 2025
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Hitendra s/o. Vinayakrao Upadhyay Vs Shankar s/o. Rajaram Gaud
Bombay High Court (Aurangabad Bench) | Jan. 8, 2025