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Kanika Chopra Vs General Public And Another

Punjab And Haryana HC Dec 5, 2025 Transfer Application No. 469 Of 2024 (O&M)

Allowed

Ritika Vs Gaurav Thaman

Punjab And Haryana HC Dec 5, 2025 Transfer Application No. 560 Of 2025

Allowed

Acts

Voila Vs Yogesh Goel

Punjab And Haryana HC Dec 5, 2025 Transfer Application No. 1031 Of 2025

Allowed

Acts

Kusum Vs Pawan Kumar

Punjab And Haryana HC Dec 5, 2025 Transfer Application No. 1074 Of 2025 (O&M)

Allowed

Acts

Jagdish Jakhar And Another Vs Vishan Dass (Deceased) Through His Legal Heirs And Others

Punjab And Haryana HC Dec 5, 2025 Civil Revision No. 272 Of 2023(O&M)

Dismissed

Acts

Rajinder Singh @ Rajinder Pal Singh And Another Vs State Of Punjab And Another

Punjab And Haryana HC Dec 5, 2025 Civil Miscellaneous No. 24147 Of 2025 In Civil Revision No. 2304 Of 2024 (O&M)

Disposed Of

Acts

Vikas Dhankar Vs Shweta

Punjab And Haryana HC Dec 5, 2025 Civil Revision No. 5313 Of 2023(O&M)

Disposed Of

Acts

Vikram Singh Vs State Of H.P. & Others

Himachal Pradesh HC Dec 5, 2025 CR. MMO NO. 442 Of 2022

Allowed

Acts

Devinder Singh Negi Vs State of Himachal Pradesh & Ors

Himachal Pradesh HC Dec 5, 2025 Civil Writ Petition No 13810 Of 2025

Disposed Of

Acts

Netra Kumar Pradhan And Others Vs District Collector And Others

Sikkim HC Dec 5, 2025 Writ Petition (C) No. 38 Of 2025

Meenakshi Madan Rai, J Learned Government Advocate for the Respondents No.1 and 2 verbally seek further time to file Counter-Affidavit. Learned Counsel for the Respondent No.3 also seeks further time to file C…

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