Surendra Singh Kamra And Another Vs State Of Uttarakhand And Another Uttarakhand HC Dec 5, 2025 Criminal Miscellaneous Application No. 2157 Of 2025 Allowed Acts PDF Read
Yash Saxena And Others Vs State Of Uttarakhand And Another Uttarakhand HC Dec 5, 2025 Criminal Miscellaneous Application (u/s 528) No. 2166 Of 2025 Allowed Acts PDF Read
Kartik Butola And Another Vs State Of Uttarakhand And Another Uttarakhand HC Dec 5, 2025 Criminal Miscellaneous Application No. 2167 Of 2025 Allowed Acts PDF Read
Sudesh Singh th.Parkasho Dev Vs U.T of J&K Jammu And Kashmir HC Dec 5, 2025 Bail App No. 6 Of 2025 Dismissed Acts PDF Read
Surishta Devi Vs J&K Special Tribunal, Jammu Jammu And Kashmir HC Dec 5, 2025 OWP No.480 Of 2004 Disposed Of Acts PDF Read
Shamshad Ali Vs State of Bihar Patna HC Dec 5, 2025 Letters Patent Appeal No.550 Of 2022 Disposed Of PDF Read
Anjani Kumar @ Pappu Kumar Vs Mamta Bharti Patna HC Dec 5, 2025 Miscellaneous Appeal No.587 Of 2022 Dismissed Acts PDF Read
Billal Hussain Vs State Of Assam And Anr Gauhati HC Dec 5, 2025 Crl.A. Of 288 Of 2022 Disposed Of Acts PDF Read
Shobnam Ara Begom Mazumder @ Sabnamara Begum Mazumder Vs Union Of India And 2 Ors Gauhati HC Dec 5, 2025 WPC Of 6789 Of 2025 Allowed Acts PDF Read