Latest Judgements
Showing 461–470 of 1159535 results
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A Thyagaraja Vs Sudhakar Dindi
Karnataka High Court At Bengaluru | Jan. 27, 2025
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B Thilak Vs S V S Enterprises
Karnataka High Court At Bengaluru | Jan. 27, 2025
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Shanaz Khanum Vs State Of Karnataka Home Department, Through Principal Secretary Vidhana Soudha Bengaluru - 560001 & Ors.
Karnataka High Court At Bengaluru | Jan. 27, 2025
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Jagwant Kaur Vs Union Of India & Ors
Supreme Court Of India | Jan. 27, 2025
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Somdatt Builders NCC NEC(JV) Vs National Highways Authority Of India & Ors
Supreme Court Of India | Jan. 27, 2025
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K. Samba Moorthy Vs Sanjiv Chadha & Ors
Supreme Court Of India | Jan. 27, 2025
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Ramesh Baghel Vs State Of Chhattisgarh & Others
Supreme Court Of India | Jan. 27, 2025
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Smt. Sunita Ghosh Vs Shri Pradeep Ghosh
Madhya Pradesh High Court (Indore Bench) | Jan. 27, 2025
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Shyamal Kumar Pasari Vs Jamuna Ben
Jharkhand High Court | Jan. 27, 2025
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Sunaina Devi Vs Anand Kumar Modi
Jharkhand High Court | Jan. 27, 2025