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Muthukrishnan Vs State Of Tamil Nadu

Madras HC Criminal Miscellaneous Petition (MD) No. 22277 Of 2025

S.Srimathy, J 1. The petitioner, who was arrested and remanded to judicial custody on 12.11.2025 for the offences punishable under Sections 296(b), 351(2) of BNS, Section 71 of IT Act and 4 of TNPHW Act, in Crime …

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Satham Hussain Vs State Of Tamilnadu

Madras HC Criminal Miscellaneous Petition (MD) No. 22281 Of 2025

S.Srimathy, J 1. The petitioner, who was arrested and remanded to judicial custody on 25.10.2025 for the offences punishable under Section 303(2) of BNS Subsequently, the sections were altered as under Sections 30…

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