Latest Judgements

Showing 481–490 of 1159535 results

• Anil S/o Shamrao Satpute Vs Union Of India

  Bombay High Court (Nagpur Bench) | Jan. 27, 2025

• Gauri D/O Mohan Nadge Vs Scheduled Tribe Caste Certificate Scrutiny Commi. Thr. Member Secretary And Dy. Dirctor And Anr

  Bombay High Court (Nagpur Bench) | Jan. 27, 2025

• Mahesha Vs State Of Karnataka By SHO, Saraswathipuram PS, Mysuru City Rep By S.P.P. High Court Of Karnataka, Bengaluru-560001

  Karnataka High Court At Bengaluru | Jan. 25, 2025

• Chandan T J Vs State Of Karnataka & Ors

  Karnataka High Court At Bengaluru | Jan. 25, 2025

• Sowmya Vs H B Murali

  Karnataka High Court At Bengaluru | Jan. 25, 2025

• Sushma Dhwarakanath Vs Geetha Badari

  Karnataka High Court At Bengaluru | Jan. 25, 2025

• Krishna Gajanan Nayak Vs Neelesh Narendra Shanubhog

  Karnataka High Court At Bengaluru | Jan. 25, 2025

• M/s Biowin Agro Research Vs Income Tax Officer

  High Court Of Kerala | Jan. 24, 2025

• R. Sreekumaran Vs State Of Kerala

  High Court Of Kerala | Jan. 24, 2025

• Secretary Vs Sindu N

  High Court Of Kerala | Jan. 24, 2025