Latest Judgements

Showing 491–500 of 1159535 results

• Sajith Kumar T Vs Travancore Devaswom Board

  High Court Of Kerala | Jan. 24, 2025

• Peter Santhosh Rodrigues Vs State Tax Officer (Intelligence)

  High Court Of Kerala | Jan. 24, 2025

• Vidya Sagar And Others Vs State Of Jharkhand And Another

  Jharkhand High Court | Jan. 24, 2025

• Bhanu Pratap Shahi Vs State Of Jharkhand

  Jharkhand High Court | Jan. 24, 2025

• Mukesh Kumar Singh Vs Commissioner, Jharkhand Goods and Service Tax

  Jharkhand High Court | Jan. 24, 2025

• Kumudini Kachhap W/o Jyoti Lakra Vs State Of Jharkhand

  Jharkhand High Court | Jan. 24, 2025

• Arvind Kumar Singh S/o Manejar Singh Vs Union Of India

  Jharkhand High Court | Jan. 24, 2025

• Karnataka Power Transmission Corporation Limited (KPTCL) Kaveri Bhavan K.G. Road, Bengaluru - 09 Now Represented By Its Authorized Signatory & Ors. Vs Nagaraj B R & Ors

  Karnataka High Court At Bengaluru | Jan. 24, 2025

• Abhsihek Vs Central Bureau Of Investigation

  Madhya Pradesh High Court (Indore Bench) | Jan. 24, 2025

• Umesh Udhavrao Tawar Vs Chief Executive Officer Zilla Parishad Aurangabad And Another

  Bombay High Court (Aurangabad Bench) | Jan. 24, 2025