Punjab National Bank Vs M/s Renu Residency Pvt Ltd National Company Law Tribunal, Allahabad Bench Prayagraj Aug 1, 0202 IA Nos. 325, 326, 328 Of 2021, 131 Of 2022 IN CP (IB) No. 391/ALD/2019 Disposed Of PDF Read
Himratna Terpenes Private Limited Vs Registrar of Companies National Company Law Tribunal, Mumbai Bench Court II Jul 29, 0202 Company Scheme Petition No. 147 of 2021 Connected with Company Application No. CA(CAA)-797/230-232/(MB)/2018 Disposed Of Acts PDF Read
Hirfal Interiors Vs Salasar Enterprises Private Limite National Company Law Tribunal, Mumbai Bench Court II Jul 29, 0202 IA 971 of 2021 In CP (IB) 1427/MB/C-II/2019 Allowed Acts PDF Read
Vineet K Chaudhary Vs Regional P.F Commissioner (II), Assistant PFCommissioner And Recovery Officer National Company Law Tribunal, Mumbai Bench Court II Jul 29, 0202 IA 1694/2020, IA 1086/2020 and IA 1089/2020 IN CP (IB) 1202/MB/C-II/2017 Disposed Of Acts PDF Read
Shree Sai Industries Pvt Ltd Vs Dharam Paul Metal Pvt Ltd National Company Law Tribunal, Mumbai Bench Court II Jul 29, 0202 IA No. 1819 of 2022 IN CP (IB) No. 16 of 2018 Disposed Of Acts PDF Read
B D J Stampings Industries Ltd Vs Registrar of Companies National Company Law Tribunal, Kolkata Bench Jul 27, 0202 CA (CAA) 101/KB/2022 Disposed Of Acts PDF Read
Thakur Prasad Sao & Sons Pvt Ltd Vs Registrar of Companies National Company Law Tribunal, Kolkata Bench Jul 27, 0202 IA(COMPANIES.ACT)/58(KB)2022 In CA (CAA) No. 43/KB/2022 Disposed Of Acts PDF Read
SKAP Forging Private Limited Vs Registrar of Companies National Company Law Tribunal, Chandigarh Bench Jul 27, 0202 CP (CAA) No.18/Chd/Hry/2020 (2nd Motion) Disposed Of Acts PDF Read
Punjab National Bank Vs M/s Savaria Roller Flour Millspvt Ltd National Company Law Tribunal, Allahabad Bench Prayagraj Jul 26, 0202 CA No. 241/2018, CA No. 242/2018,CA No. 101/2019 IA No. 218/2022 In CP (IB) No. 191/ALD/2017 Disposed Of Acts PDF Read
Small Industries Development Bank of India (SIDBI) (Through Resolution Professional Mr. Nethi Mallikarjuna Setty Vs Akshay Kothari National Company Law Tribunal, Mumbai Bench Court IV Jul 26, 0202 IA-1979/2022 in C.P.(IB)/838(MB)/2021 Disposed Of PDF Read