Latest Judgements & Case Law

Latest Judgements

Search & filter over 1,165,643 results

Filters

Reset filters

Keyword

Court

Sort

Start date

End date

Updated just now

Aniruddha Mukherjee Vs Chairman, Kamarhati Municipality & ors

Calcutta High Court Jan 2, 2026 WPA 3064 Of 2025

Dismissed

Acts

PDF Read

Manoj Kumar Kansal (Jain) And Others Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court Jan 2, 2026 Writ Petition No. 50657 Of 2025

Disposed Of

Acts

PDF Read

Prakash Vs Apna Commercial Credit Co. Cooperative Society Limited Burhanpur

Madhya Pradesh High Court Jan 2, 2026 Criminal Revision No. 6227 Of 2025

Dwarka Dhish Bansal, J Heard on I.A. No. 31204/2025, which is an application filed under Section 5 of the Limitation Act for condonation of delay. For the reasons mentioned in the application, which is not opp…

Acts

PDF Read

Mohan Vs State Of Madhya Pradesh

Madhya Pradesh High Court Jan 2, 2026 Criminal Revision No. 6220 Of 2025

Alok Awasthi, J Heard on IA No.18136/2025, which is an application under Section 397(1) of Cr.P.C. on behalf of the applicant-Mohan for grant of bail and suspension of remaining jail sentence. Applicant has bee…

Acts

PDF Read