Latest Judgements
Showing 771–780 of 1159535 results
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Muhammed Faizal Vs State Of Kerala
High Court Of Kerala | Jan. 14, 2025
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Brahmachari Prakash Vs A T Raghunath
High Court Of Kerala | Jan. 14, 2025
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Unmasked AS Vs State Of Kerala
High Court Of Kerala | Jan. 14, 2025
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Rajesh Vs State Of Kerala
High Court Of Kerala | Jan. 14, 2025
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P.Gopi Vs State Of Kerala
High Court Of Kerala | Jan. 14, 2025
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N.A.Abdul Rahman Vs Kasaragod Municipality
High Court Of Kerala | Jan. 14, 2025
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Radhika S Vs State Of Kerala
High Court Of Kerala | Jan. 14, 2025
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Ahammad Navas Vs State Of Kerala
High Court Of Kerala | Jan. 14, 2025
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Lakshman Patra Vs State Of Kerala
High Court Of Kerala | Jan. 14, 2025
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C.D. Boby @ Dr. Boby Chemmanur Vs State Of Kerala
High Court Of Kerala | Jan. 14, 2025