Latest Judgements & Case Law

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Chirla Narsimharao Vs State Of Andhra Pradesh

Andhra Pradesh High Court Jan 2, 2026 Criminal Petition No: 10931 Of 2025

Allowed

Acts

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Oriental Insurance Company Limited Vs Dharamu (Deceased) Through His LR & Other

High Court Of Himachal Pradesh Jan 2, 2026 First Appeal Order No. 4014 Of 2013

Dismissed

Acts

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Anu Sharma Vs Raj Kumar Garg & Ors

High Court Of Himachal Pradesh Jan 2, 2026 Civil Suit No. 36 Of 2025

Disposed Of

Acts

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Kamaljeet And Another Vs Municipal Corporation, Shimla And Others

High Court Of Himachal Pradesh Jan 2, 2026 Civil Writ Petition No 10 Of 2026

Ajay Mohan Goel, J 1. By way of this writ petition, the petitioners have, inter alia, prayed for the following reliefs:- "i. Issue a writ of Certiorari or any other appropriate writ, order or direction quashing…

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Anant Ram Vs HRTC And Anr

High Court Of Himachal Pradesh Jan 2, 2026 Civil Writ Petition No 7042 Of 2023

Disposed Of

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Surender Kumar And Others Vs H.P. State Forest Development Corporation & Anr

High Court Of Himachal Pradesh Jan 2, 2026 Civil Writ Petition No 20676, 21154 Of 2025

Disposed Of

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Munish Kumar And Anr Vs State Of Himachal Pradesh & Ors

High Court Of Himachal Pradesh Jan 2, 2026 Civil Writ Petition No 20983 Of 2025

Disposed Of

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Karan Singh Vs State Of H.P. And Others

High Court Of Himachal Pradesh Jan 2, 2026 Civil Writ Petition No 21184 Of 2025

Disposed Of

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Heera Singh Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh Jan 2, 2026 Civil Writ Petition No 21187 Of 2025

Disposed Of

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Vikram Chand And Ors Vs State Of Himachal Pradesh & Ors

High Court Of Himachal Pradesh Jan 2, 2026 Civil Writ Petition No 20987 Of 2025

Disposed Of

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