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Rahul @ Roli Vs State Of Himachal Pradesh

Himachal Pradesh HC Criminal Miscellaneous Petition (M) No. 2843 Of 2025

Virender Singh, J 1. Applicant-Rahul alias Roli has filed the present application, under Section 483 of the Code of Criminal Procedure (hereinafter referred to as ‘CrPC’), seeking his release on bail, during the p…

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Union Of India & Anr Vs Shimtilin Kharkrang

Meghalaya HC First Appeal No. 12 Of 2025, Miscellaneous Case (FA) No. 17 Of 2025

1. This appeal arises out of an order passed in the execution of an award dated 27.03.2006. 2. The learned DSGI has submitted that the finding of the learned Executing Court that the award has to be calculated bas…

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