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Shree Shree Radha Golulalnanda Vs Rajkiran Paul & Anr

Manipur HC Revision Petition (CRP.Art.227) No. 57 Of 2019, Contempt Case (C) No. 32 Of 2021, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 17, 56 Of 2023

M. Sundar, CJ Matter mentioned when the Single sitting commenced Ms. Malemleima, learned counsel for petitioner, requests for an adjournment citing inconvenience for the arguing counsel. Ms. Marina, learned …

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Thingbaijam Prameshwor Singh Vs Irengbam (N) Oinam (O) Kunjabali Devi & 3 Ors

Manipur HC Revision Petition (CRP.Art.227) No. 57 Of 2025, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 103 Of 2025

M. Sundar, CJ Captioned CRP has been filed assailing an order dated 31.10.2025 made in Revenue Misc. Case No. 1 of 2024 (Reference: Revenue Revision CaseNo. 14 of 2024) on the file of Presiding Officer, Revenue Tr…

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Vaseemudeen Vs State

Madras HC Criminal Original Petition No. 34633 Of 2025

K. Rajasekar, J 1. The petitioner, who was arrested and remanded to judicial custody on 28.10.2025 for the offences punishable under Sections 178 of BNS in Crime No.490 of 2025, registered on the file of the respo…

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Amsaveni Vs Commissioner Of Police And Others

Madras HC Habeas Corpus Petition No. 2647 Of 2025

P.Velmurugan, J 1. This Habeas Corpus Petition has been filed to direct the respondents to produce the petitioner’s 18 years old daughter namely ‘Pon Tejaswini’, before this Court and set her at liberty. 2. The…

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