Delhi HC Oct 17, 2025 Writ Petition (C) No. 16319 Of 2022

Supreme Court Oct 17, 2025 Writ Petition (Criminal) No. 123 Of 2023 With Writ Petition (Criminal) No. 141 Of 2023, 315 Of 2024, Criminal Appeal Nos. 4565, 4566, 4567, 4568, 4569, 4570, 4571, 4572, 4573, 4574, 4576, 4577, 4578 Of 2025 (@Special Leave Petition (Criminal) Nos. 3818, 7233, 7233, 7235, 7380, 10187, 13679, 13231, 13232, 15251, 15252, 15253, 15254 Of 2023, 8615, 10555 Of 2024)

Jharkhand HC Oct 17, 2025 Miscellaneous Appeal No.110 Of 2024

Jharkhand HC Oct 17, 2025 Civil Miscellaneous Petition No. 925 Of 2025

Jharkhand HC Oct 17, 2025 Civil Miscellaneous Petition No. 562 Of 2025

Jharkhand HC Oct 17, 2025 A.B.A. No. 6149 Of 2025

Jharkhand HC Oct 17, 2025 A.B.A. No. 5740 of 2025

Jharkhand HC Oct 17, 2025 Writ Petition (Civil) Nos. 5903, 5904, 5905 Of 2025

Jharkhand HC Oct 17, 2025 Criminal Appeal (D.B.) No. 632 Of 2002

Jharkhand HC Oct 17, 2025 Criminal Appeal (D.B.) No. 476 Of 2004