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Heerawati And Another Vs State of U.P. and Another Allahabad HC Oct 17, 2025 Application U/S 482 No.17331 Of 2023 Allowed PDF Read
Ajeet Singh Vs State Of Rajasthan Rajasthan HC Oct 17, 2025 Criminal Bail Cancellation Application No. 114 Of 2025 Allowed Acts PDF Read
Kareti Venkata Subba Reddy Vs State of Telangana Telangana HC Oct 17, 2025 Criminal Petition Nos.4932 Of 2020, connected With Criminal Petition Nos.5529 Of 2020 Allowed Acts PDF Read
Meenu Vs Municipal Corporation Of Delhi & Anr Delhi HC Oct 16, 2025 Writ Petition (C) No. 13766 Of 2025 & Civil Miscellaneous Application No. 56438 Of 2025 Disposed Of PDF Read
Mr Raman Malik Vs Municipal Corporation Of Delhi & Ors Delhi HC Oct 16, 2025 Writ Petition (C) No. 16024 Of 2025 & Civil Miscellaneous Application No. 65636 Of 2025 Disposed Of PDF Read
Bindeshwar Das, S/o Parmeshwar Das Vs Sunita Devi @ Sunita Burman, W/O Raj Kumar Burman Jharkhand HC Oct 16, 2025 Civil Miscellaneous Petition No. 206 Of 2025 Dismissed Acts PDF Read
Laxmi Ram, son of Kutuhai Ram Vs Baldev Yadav Jharkhand HC Oct 16, 2025 Civil Miscellaneous Petition No. 180 Of 2023 Allowed Acts PDF Read
Amiya Abhash Vs Coal India Limited through the General Manager (Personnel) Jharkhand HC Oct 16, 2025 Writ Petition (S). No. 4118 Of 2020 Dismissed PDF Read
Rohit Prasad Singh Vs State Of Jharkhand through The Secretary Jharkhand HC Oct 16, 2025 Writ Petition (S) No. 2291 Of 2016 Dismissed PDF Read