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Manithavasu @ Mani Vs State Of Tamilnadu
S.Srimathy, J 1. The petitioner, who was arrested and remanded to judicial custody on 03.10.2025 for the offences punishable under Sections 191(2), 191(3), 329(4) & 103(1) of BNS Act, in Crime No.252 of 2025 o…
Pavusu Senthil @ Senthilkumar Vs State Of Tamilnadu
S.Srimathy, J 1. The petitioner, who was arrested and remanded to judicial custody on 12.11.2025 for the offences punishable under Sections 8(c) & 20(b) (ii)(B) of NDPS Act 1985, in Crime No.266 of 2025 on the…
Alexpandian Vs State Of Tamil Nadu
S.Srimathy, J 1. The petitioner, who was arrested and remanded to judicial custody on 29.11.2025 for the offences punishable under Sections 123 of BNS (328 of IPC) and Section 24(1) Cigarette and Other Tobacco Pro…