Sanjay Saklani Vs Suresh Chandra Badhwa Uttarakhand HC Dec 16, 2025 Criminal Revision No. 256 Of 2025 Partly Allowed Acts PDF Read
Kamla Devi & Others Vs Jagdish Kumar Uttarakhand HC Dec 16, 2025 Writ Petition (M/S) No. 469 Of 2022 Dismissed Acts PDF Read
Bharat Heavy Electricals Limited (BHEL) Vs Tarun Himalaya And Ors Uttarakhand HC Dec 16, 2025 Writ Petition Miscellaneous Single No. 3457 Of 2025 Allowed Acts PDF Read
Sadhna Agarwal And Ors. Vs Sunil Kumar Agarwal Uttarakhand HC Dec 16, 2025 Writ Petition Miscellaneous Single No. 3474 Of 2025 Dismissed Acts PDF Read
Aamir And Another Vs State Of Uttarakhand Uttarakhand HC Dec 16, 2025 Second Bail Application No. 319 Of 2025 Allowed Acts PDF Read
Madhu Kohli Vs State Of Uttarakhand Uttarakhand HC Dec 16, 2025 Second Anticipatory Bail Application No. 49 Of 2025 Allowed Acts PDF Read
Manjeet Singh Vs State Nct Of Delhi & Anr Delhi HC Dec 16, 2025 Writ Petition (Crl.) No.4150 Of 2025 & Criminal Miscellaneous Application No. 37404 Of 2025 Allowed Acts PDF Read
Nasir Vs State Nct Of Delhi Delhi HC Dec 16, 2025 Bail Application No. 3867 Of 2025 & Criminal Miscellaneous Application Nos. 30155, 30156 Of 2025 Allowed Acts PDF Read
Ankush @ Dal Chand Vs State Nct Of Delhi And Ors Delhi HC Dec 16, 2025 Bail Application No. 3729 Of 2025 & Criminal Miscellaneous Application No. 29114, 29115 Of 2025 Allowed Acts PDF Read
Palash Swargiary Vs State Of Assam And 4 Ors Gauhati HC Dec 16, 2025 WPC Of 1162 Of 2024 Dismissed Acts PDF Read