Latest Judgements & Case Law

1. In this 0.A filed under Section 14 of the Armed Forces Tribunal Act, 2007, the applicant is seeking the following reliefs:(a) Quash the impugned order dated 04.05.2018, whereby the applicant has been asked to give hi…

Acts

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KC Kalra Vs Union Of India And Others

Armed Forces Tribunal Principal Bench, New Delhi Jun 19, 0020 Original Application No. 1243 Of 2018, Miscellaneous Application No. 1180 Of 2018

Disposed Of

Acts

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Manoj Kumar Vs Union Of India And Others

Armed Forces Tribunal Principal Bench, New Delhi Jun 19, 0020 Original Application No. 1153 Of 2018, Miscellaneous Application No. 1560 Of 2018

Dismissed

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Umesh Kumar Vs Union Of India And Others

Armed Forces Tribunal Principal Bench, New Delhi Jun 19, 0020 Original Application No. 783 Of 2018

Disposed Of

Acts

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Vijay Kumar Vs Union Of India And Others

Armed Forces Tribunal Principal Bench, New Delhi Jun 19, 0020 Original Application No. 935 Of 2018

Disposed Of

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Rambir Singh Tomar Vs Union Of India And Others

Armed Forces Tribunal Principal Bench, New Delhi Jun 19, 0020 Original Application No. 937 Of 2018, Miscellaneous Application No. 815 Of 2018

Disposed Of

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Madan Singh Vs Union Of India And Others

Armed Forces Tribunal Principal Bench, New Delhi Jun 19, 0020 Original Application No. 1326 Of 1326, Miscellaneous Application No. 961 Of 2017

Dismissed

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