Manas Behera And Another Vs Union Of India And Another
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Babaji Mohuri Vs State Of Orissa And Others
learned counsel for the parties may utilize a print out of the order available in theHigh Court’s website
Ganesh Sahoo @ Ganeswar Sahu Vs Rajendra Kumar Pattnaik and Another
learned counsel for the parties may utilize a printout of the orderavailable in the High Court’s website
Umakant Gharu Vs Janaseva Urban Co-Operative, Credit Society Ltd
Correction in the order dated 29.11.2021 be carried out forthwith and be uploaded on the website of the
Reeta Vs State Of H.P.
shall not insist upon for obtaining certified copy of this order and shall download the same from the website
Rahul Dutta & Ors Vs State Of Bihar & Ors
Description,Date,,7.,"Declaration of result of preliminary written examination a]Result may be put on the website
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Bishan Dass Vs State of Haryana
Sunita''s inlaws were not happy but Suresh and Sunita started living separately with Suresh''s brotherinlaw
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Bopariya @ Pappu and Others Vs State of Rajasthan
Currency notes worth Rs. 18,000/- which were stored by Ambalal in a flour bin were looted.
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Shiddubai Rudragauda Desai Vs Nilapgauda Bharmagauda
@mdashOne Rudragauda bin Basangauda Desai of a village in the Parasgad Taluka District Dharwar died in
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In Re: Kariyappa Ningappa
Magistrate, Third Division, Dharwar, on the 5th December 1921, whereby the present petitioner, Kariappa bin
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