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Dilip Singhania Vs Basant Singhania

Gauhati High Court (Shillong Bench) Civil Rev. Petition No. 20 (SH) of 2012

Tinlianthang Vaiphei, J.@mdashThis civil revision is a typical example of bad drafting, which is becoming more and more frequent and pronounced in these days: the Court is sometimes left to struggle by it-self to ascert…

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Yogesh Sethi and Another Vs Ms. Krishna Mohini and Others

High Court of Himachal Pradesh Election Petition No. 8 of 1998

R.L. Khurana, J.@mdashThe election to the 9th Himachal Pradesh Legislative Assembly were held on 28-2-1998. Respondents 1 to 7 contested such elections from 14 Solan Assembly Constituency. Respondent No. 1, who was a Co…

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