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Dipika Jagatram Sahani Vs Union Of India And Others

Supreme Court Of India Jan 13, 2021 Writ Petition (Civil) No. 1039 Of 2020

Allowed

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Tamil Nadu Housing Board Vs Abdul Salam Sarkar And Others

Supreme Court Of India Jan 13, 2021 Civil Appeal No. 94 of 2021

Disposed Of

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Balaji Baliram Mupade & Anr Vs State Of Maharashtra & Ors

Supreme Court Of India Oct 29, 2020 Civil Appeal No. 3564 Of 2020

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M/S Neeharika Infrastructure Pvt. Ltd. Vs State Of Maharashtra & Ors.

Supreme Court Of India Oct 12, 2020 Special Leave Petition (Criminal) No. 4819 Of 2020

1. On 19 September 2019, the petitioner lodged a First Information Report which has been registered with the Economic Offences Wing as EC CrimeNo 82 of 2019 for alleged offences under Sections 406, 420, 465, 468, 471 an…

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Nilanjan Bhattacharya Vs State Of Karnataka And Others

Supreme Court Of India Sep 23, 2020 Civil Appeal No. 3284 Of 2020

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Medipol Pharmaceutical India Pvt. Ltd. Vs Post Graduate Institute Of Medical Education & Research And Anr

Supreme Court Of India Aug 5, 2020 Civil Appeal No. 2903 Of 2020

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Union Of India & Anr Vs N. K. Srivasta & Ors

Supreme Court Of India Jul 23, 2020 Civil Appeal No. 2823 Of 2020

Dismissed

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B.B.M Enterprises Vs State Of West Bengal And Anr

Supreme Court Of India Jul 30, 2020 Civil Appeal No. 2834, 2835 Of 2020

Disposed Of

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Maruthi Agencies Vs The State of Tamil Nadu and Others

Madras High Court Oct 15, 1996

K.A. Swami, C.J.@mdashWrite Appeal No. 631 of 1996 is preferred against the interim order dated 8.7.1996 passed by the learned singleJudge in W.M.P. No. 13110 of 1995 filed in W.P. No. 8180 of 1995. When the appeal came…

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Sandeep Kumar & Anr Vs Union Of India & Ors

Delhi High Court Dec 18, 2018 Civil Writ Petition No. 5607, 5679, 5695, 5699 Of 2015, 2065 Of 2017

Dr. S. Muralidhar, J1. The common issue in all these petitions concerns the cancellation of the candidature of the Petitioners who sat for the Sub-Inspector (Executive)[â€œSI (E)â€] selection in the CISF conducted by th…

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