Speed Track Cargo Vs State Bank of Patiala and Others DELHI HIGH COURT Feb 9, 2016 W.P. (C) No. 1455/2015 Dismissed Citation Acts PDF Read
Irfan and Others Vs State DELHI HIGH COURT Feb 10, 2016 Crl. A. 1034 and 1035/2011 Disposed Off Citation Acts PDF Read
Shanmugam Vs Samundeeswari and Nithyasree rep. by her mother Samundeeswari Madras High Court Oct 11, 2006 Criminal R.C.No. 927 of 2006 and M.P. No. 1 of 2006 Dismissed PDF Read
Oriental Fire and General Insurance Co. Ltd. Vs Sarala Behera and Others Orissa High Court Feb 4, 1986 Misc. Appeal No. 29 of 1982 Dismissed Acts PDF Read
Shree Aadhiya Build Well Pvt. Ltd. Vs Kartar Singh and Others DELHI HIGH COURT Feb 9, 2016 CS (OS) No. 325/2007 Disposed Off Citation Acts PDF Read
Akay Organics Limited Vs Union of India and Others DELHI HIGH COURT Feb 22, 2016 W.P. (C) 6890/2015 Disposed off Citation Acts PDF Read
Rajora Builder Vs Delhi Jal Board DELHI HIGH COURT Jan 13, 2016 Ex. P. 246/2007 Allowed Citation Acts PDF Read
Jia Lal Kapur Vs UOI and Others DELHI HIGH COURT Jan 27, 2016 Review Pet. No. 216/2015 and CM No. 6743/2015 in LPA 393/2004 Dismissed Citation Acts PDF Read
Seraz Ali and Others Vs Director of Education and Others DELHI HIGH COURT Jan 8, 2016 LPA Nos. 9 to 12/2016 Dismissed Citation Acts PDF Read
Mupidathy Vs The Secretary to Government, State of Tamil Nadu and Others Madras High Court (Madurai Bench) Dec 15, 2015 H.C.P.(MD) No. 1424 of 2015 Allowed Acts PDF Read