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Savitri Panika (Smt.) Vs State of M.P. and Others

Madhya Pradesh High Court Jun 20, 2013 Writ Petition No. 14597 of 2012

Dismissed

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The Secretary, Finance Deptt. and Others Vs Smt. Shantibai

Madhya Pradesh High Court Sep 17, 2013 F.A. No. 230 of 1996

Subhash Kakade, J.@mdashThis appeal is directed by the appellants/defendants being aggrieved by the judgment and decree dated 23.12.1995 passed in Civil Suit No. 2-A/1994 by the learned Court of IVth Additional District…

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Krishan Chandra Vs VIIIth A.D.J.,Kanpur & Ors.

Allahabad High Court Sep 5, 2005 Civil Miscellaneous Writ Petition No. 22555 of 1987

Allowed

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Jagdeo Vs State

Allahabad High Court Jul 27, 1953 Appeal No. 1174 of 1949 connected with Revision No. 1517 of 1951

Allowed

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Rama Shanker Dixit Vs The VIIth Additional District Judge

Allahabad High Court Feb 9, 1995 Civil Miscellaneous Writ Petition No. 3512 of 1995

Allowed

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Shankar Lal Vs State of M.P.

Madhya Pradesh High Court Jul 4, 2013 Criminal A. No. 406 of 1998

Allowed

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Raj Kumar Jain Vs M.P. State Minor Forest Produce (Trading and Development) Co-operative Federation Ltd. and Others

Madhya Pradesh High Court Aug 6, 2013 Miscellaneous Petition No. 1765 of 1992

A.K. Shrivastava, J.@mdashToday is the auspicious day because after 21 years, the fate of this petition is being decided. In the year 1993, the then Hon''ble Chief Justice Shri U.L. Bhatt directed the Registry to regist…

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M/s. Jabalpur Corridor (India) Pvt. Ltd. and Another Vs M.P. Road Development Corporation Ltd. and Others

Madhya Pradesh High Court Dec 4, 2013 Writ Petition No. 6557 of 2013

Allowed

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State Bank of India Vs Patwa Foundation Trust

Madhya Pradesh High Court (Indore Bench) Dec 4, 2013 Writ Petition No. 12483 of 2013

Dismissed

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Longjam Madhuchhanda Devi Vs State Of Manipur & 85

Manipur High Court (Imphal) Apr 25, 2023 Writ Petition (C) No. 311 Of 2021

Ahanthem Bimol Singh, JMr. Ch. Momon, learned counsel appeared for the petitioner, Mr. Niranjan Sanasam, learned Government Advocate appeared for the Staterespondents and Ms. Ishwari, learned counsel appeared for the pr…

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