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National Insurance Company Limited Vs Sudesh Rani and Others

High Court Of Punjab And Haryana At Chandigarh First Appeal from Order No. 6427 of 2012 and X Objection No. 117-CII of 2014

Rekha Mittal, J. 1. By way of this order, I intend to dispose of FAO No. 6427 of 2012 titled National Insurance Company Limited v. Sudesh Rani and others and cross-objections No. 117-CII of 2014, preferred by the claim…

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Commissioner of Income Tax-I Vs Kudu Industries

High Court Of Punjab And Haryana At Chandigarh ITA No. 388 of 2014(O&M)

S.J. Vazifdar, Acting C.J@mdashThis is an appeal against the order of the Income Tax Appellate Tribunal which pertains to the assessment year 2009-10. 2. By an order dated 25.03.2015, notice of motion was issued in res…

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