Latest Judgements & Case Law

Latest Judgements

Search & filter over 1,165,643 results

Filters

Reset filters

Keyword

Court

Sort

Start date

End date

Updated just now

Naresh Kumar Vs HRTC And Ors

High Court Of Himachal Pradesh Aug 17, 2020 Execution Petition No. 318 Of 2020

Disposed Of

Acts

PDF Read

Mundarcheri Koman alias Mundancheri Mootha Nair Vs Thachangath Puthan Vitill Achuthan Nair and Others

Madras High Court Dec 14, 1928

1. In these petitions for leave to appeal to His Majesty in Council a preliminary objection has been taken that no appeal lies as the order of thisCourt is in the nature of an interlocutory order and is not a final orde…

Citation Acts

PDF Read

Champaben Rathod and Others Vs Anopsinh Somabhai Baria and Others

Gujarat High Court Mar 14, 2007 First Appeal No. 3546 of 2001

M.S. Shah, J.@mdashIn this appeal u/s 173 of the Motor Vehicles Act, 1988, the original claimants have prayed for enhancement of the compensation awarded by Motor Accident Claims Tribunal, Panchmahals at Godhra in MACP …

Citation Acts

PDF Read

State of Gujarat and Another Vs Ambalal Alias Ambubhai Dahyabhai Patel and Another

Gujarat High Court Feb 27, 2007 First Appeal No''s. 961 to 970 of 2007

Dismissed

Acts

PDF Read

Kokilaben R. Antharia Vs District Primary Education Officer and Others

Gujarat High Court Feb 28, 2007 Special Civil Application No. 3104 of 1991

Dismissed

Acts

PDF Read

Vijaykumar Nanubhai Kaniya Vs State of Gujarat and Others

Gujarat High Court Feb 28, 2007 Special Civil Application No. 3839 of 1991

Abhilasha Kumari, J.@mdashBy filing this petition under Article 226 of the Constitution of India, petitioner i.e. Shri Vijaykumar Nanubhai Kaniya has prayed, inter alia, to issue a writ of mandamus or any other appropri…

Acts

PDF Read