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Mrs. A.S. Abraham and another Vs The State of Maharashtra
D.G. Deshpande, J.@mdashPetition is filed challenging the Order of the JMFC, Kalyan, rejecting the application of the petitioners-accused for discharge from offence u/s 2 of the Prevention of Insults to National Honours…
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Trafford D''Souza Teodoro D''Souza Vs Administrator of Communidades and Another
F.M. Reis, J.@mdashHeard Mr. V. Menezes, learned Counsel appearing for the petitioner and Mr. P.A. Kamat, learned Counsel appearing for respondent No. 2. The above petition challenges an order passed by the respondent N…
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Commissioner of Income Tax (Central) Vs Income Tax Settlement Commission, (ITSC) and Another
D.Y. Chandrachud, J.@mdashThe Commissioner of Income Tax (Central), Pune has challenged an order passed by the Settlement Commission on 29 August 2013 under the provisions of sub-section (2C) of Section 245D of the Inco…
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LT Security Officer, Naval Armament Depot, Govt. of India, Ministry of Defence Vs Jagarapu Simhadri
C.Y. Somayajulu, J.@mdashFirst respondent filed a claim petition under Motor Vehicles Act, 1988 (the Act) seeking compensation of Rs. 3,00,000/- from the appellant and his driver alleging that he received grievous injur…
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Jogen Chowdhury and Others Vs State of West Bengal and Others
Arun Mishra, C.J.@mdashThe writ petition has been filed in order to preserve and protect Shantiniketan established by Rabindra Nath Tagore, great poet, storywriter, educationist and Nobel laureate complaining of the vio…
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