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Partha Kumar Nath Vs State Of Assam And 6 Ors

Gauhati High Court Writ Petition (Civil) No. 3145 Of 2021

1. Heard Mr. N.J. Khataniar, learned counsel for the petitioner and Mr. D. Nath, learned Senior Government Advocate appearing for the respondentnos.1 to 5.2. Aggrieved by holding the petitioner to be non-responsive in c…

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Pankaj Kalita Vs State Of Assam And 3 Ors

Gauhati High Court Writ Petition (Civil) No. 3121 Of 2021

Heard Mr. P.P. Das, learned counsel for the petitioner. Also heard Mr. P. Nayak, learned standing counsel for PWD, respondent nos.1, 2 and 4 andMr. K. Gogoi, learned Additional Senior Govt. Advocate appearing for respon…

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Pinki Moran Vs State Of Assam And 13 Ors

Gauhati High Court Writ Petition (Civil) No. 3133 Of 2021

1) Heard Mr. U.K. Niar, learned senior counsel, assisted by Mr. M.P. Sarma, learned counsel for the petitioner and also heard Mr. M. Nath, learnedstanding counsel for respondent nos. 1, 2, 4, 5, 6 and 7 and Ms. M. Barma…

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