Latest Judgements & Case Law

Latest Judgements

Search & filter over 1,159,540 results

Filters

Reset filters

Keyword

Court

Sort

Start date

End date

Updated just now

Bansilal and Co. Vs Singamesetty Ateendrooloo Chetty's Charities

Madras High Court Apr 18, 2007 CRP (PD) No. 1087 of 2006 and M.P. No. 1 of 2006

Allowed

Acts

PDF Read

M.L. Balasubramaniam Vs State by Inspector of Police ACB/CBI

Madras High Court Apr 5, 2007 Criminal Appeal No. 1122 of 1998

Dismissed

Acts

PDF Read

S. Mariammal Vs Krishnamurthy, Ramasamy and Saminathan

Madras High Court Mar 16, 2007 C.M.A. (NPD-B) No. 1125 of 2005

S. Manikumar, J.@mdashThis appeal is preferred against the judgment and decree dated 03.11.2004 in A.S. No. 53 of 2004 on the file of Principal Subordinate Judge, Nagapattinam. 2. Brief facts leading to the appeal are …

Citation Acts

PDF Read

M. Vijayakumar Vs State

Madras High Court Apr 17, 2007 Criminal R.C. No. 1138 of 2003

Allowed

Acts

PDF Read

K. Kumaran and S. Michael Thason Vs The State of Tamil Nadu, The Management of Tamil Nadu State Transport Corporation and The General Manager, The State Transport Corporation (Madurai) Ltd. <BR>M. Mariadhas Vs The Management of Tamil Nadu State Transport Corporation

Madras High Court Apr 24, 2007 Writ Petition No''s. 11455 to 11457 of 2007 and M.P. No''s. 1 and 2 of 2007

Dismissed

Citation Acts

PDF Read

P. Shanmuga Sundaram, M. Palanisamy and M. Ramasamy Vs M. Periasamy

Madras High Court Mar 29, 2007 Second Appeal No. 1158 of 2006

Dismissed

PDF Read

T.R. Periasamy Vs State

Madras High Court Apr 24, 2007 Criminal Appeal No. 1213 of 2000 and Criminal M.P. No. 1 of 2007

Allowed

Acts

PDF Read

Balagurusami Pillai (deceased) and Others Vs Lakshmi Ammal (died) and Others

Madras High Court Apr 9, 2007 Second Appeal No. 121 of 1991

Dismissed

Citation Acts

PDF Read

United India Insurance Company Ltd. Vs Anjalai and Others

Madras High Court Mar 16, 2007 C.M.A. No. 124 of 2001

S. Manikumar, J.@mdashAggrieved by the award dated 01.02.2000 passed by the Commissioner for Workmen Compensation - II, Chennai in W.C. No. 179 of 1997, the Insurance Company has preferred this appeal. 2. The brief fac…

Citation

PDF Read

M.H. Kuppusamy, P.A. Balasubramanian and D. Balasubramanian Vs The Tamil Nadu Electricity Board

Madras High Court Jan 29, 2007 Writ Petition No''s. 32449, 32450 and 32451 of 2004

Dismissed

Acts

PDF Read

Prev
1
2
…
45
46
47
48
49
50
51
…
115953
115954
Next