• Experience
    11 Years

  • Practicing
    Debt Recovery Tribunal (DRT), Delhi Delhi High Court District Consumer Forums, Delhi District Court Srinagar Family Court, Delhi Jammu and Kashmir High Court
  • M Abubakr

  • User Ratings (0)

  • Expertise
    Cheque Bounce Child Custody Civil Law Criminal Law Divorce & Alimony Family Law Insurance Law Litigation Muslim Law Recovery & Debt

Advocate
M Abubakr Pandit

Personal Meeting

  • Duration: 30 Minutes
  • 1000.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 1000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 1500.00 /-


Appointment Details


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